New India Assurance Co. Ltd. vs Smt. Shobha Gupta & Others
2011 Latest Caselaw 811 ALL

Citation : 2011 Latest Caselaw 811 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

New India Assurance Co. Ltd. vs Smt. Shobha Gupta & Others on 1 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1059 of 1995
 

 
Petitioner :- New India Assurance Co. Ltd.
 
Respondent :- Smt. Shobha Gupta & Others
 
Petitioner Counsel :- Smt. Poonam Srivastava
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The case is passed over on the illness slip of counsel for the appellant.

Order Date :- 1.4.2011

Meenu

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