Sri Azam Khan vs The S.D.M. And Another
2011 Latest Caselaw 807 ALL

Citation : 2011 Latest Caselaw 807 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Sri Azam Khan vs The S.D.M. And Another on 1 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 52963 of 1999
 

 
Petitioner :- Sri Azam Khan
 
Respondent :- The S.D.M. And Another
 
Petitioner Counsel :- Rajesh Tandon
 
Respondent Counsel :- C.S.C.,Sunil Ambwani
 

 
Hon'ble Rakesh Tiwari,J.

The case is passed over on the illness slip of Sri Arun Kumar, counsel for the respondents.

List this matter after two weeks.

Order Date :- 1.4.2011

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