Ashok Kumar & Another vs The A.D.J. Varanasi & Others
2011 Latest Caselaw 804 ALL

Citation : 2011 Latest Caselaw 804 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Ashok Kumar & Another vs The A.D.J. Varanasi & Others on 1 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 14670 of 2010
 

 
Petitioner :- Ashok Kumar & Another
 
Respondent :- The A.D.J. Varanasi & Others
 
Petitioner Counsel :- Rajeev Misra
 
Respondent Counsel :- C.K. Parekh,Rajendra Prasad Dubey
 

 
Hon'ble Rakesh Tiwari,J.

Due to paucity of time, the case cannot be heard today.

List this matter after two weeks.

Interim order shall continue till the next date of listing.

Order Date :- 1.4.2011

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