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Smt. Latha Rathaur vs Fateh Bahadur
2011 Latest Caselaw 803 ALL

Citation : 2011 Latest Caselaw 803 ALL
Judgement Date : 1 April, 2011

Allahabad High Court
Smt. Latha Rathaur vs Fateh Bahadur on 1 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2918 of 2010
 

 
Petitioner :- Smt. Latha Rathaur
 
Respondent :- Fateh Bahadur
 
Petitioner Counsel :- Ramesh Kumar Shukla
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Sri Praveen Kumar Shukla, Advocate, states that he along with Sri Rajeev Kumar Shukla, Advocate, has filed vakalatnama on 15th February, 2011. It is not available on record.

Office to verify and place  it on record.

Order Date :- 1.4.2011

NS

 

 

 
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