Dr.P.N.Rastogi And Another vs Adm(Civil Supplies)Rceo And ...
2011 Latest Caselaw 798 ALL

Citation : 2011 Latest Caselaw 798 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Dr.P.N.Rastogi And Another vs Adm(Civil Supplies)Rceo And ... on 1 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 47810 of 1999
 

 
Petitioner :- Dr.P.N.Rastogi And Another
 
Respondent :- Adm(Civil Supplies)Rceo And Others
 
Petitioner Counsel :- Pankaj Bhatia
 
Respondent Counsel :- C.S.C.,K.C. Shukla,P.K. Asthana,R.K.Asthana
 

 
Hon'ble Rakesh Tiwari,J.

The case is passed over on the illness slip of Sri Vikram BJhalla, counsel for the petitioner.

List this matter after two weeks.

Order Date :- 1.4.2011

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