Lakhan Singh & Others vs Moradabad Development Authority ...
2011 Latest Caselaw 797 ALL

Citation : 2011 Latest Caselaw 797 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Lakhan Singh & Others vs Moradabad Development Authority ... on 1 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 475 of 2010
 

 
Petitioner :- Lakhan Singh & Others
 
Respondent :- Moradabad Development Authority Thru' Vice Chairman
 
Petitioner Counsel :- Rajesh Yadav
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the illness slip of counsel for the respondent.

List in the next cause list.

Order Date :- 1.4.2011

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