Vikas Shukla vs I Addl. District Judge Kanpur ...
2011 Latest Caselaw 795 ALL

Citation : 2011 Latest Caselaw 795 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Vikas Shukla vs I Addl. District Judge Kanpur ... on 1 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 5158 of 2002
 

 
Petitioner :- Vikas Shukla
 
Respondent :- I Addl. District Judge Kanpur Nagar & Another
 
Petitioner Counsel :- Atul Dayal,Atul Dayal,Ravi Kiran Jain
 
Respondent Counsel :- C.S.C.,M.D.Singh Sheikhar
 

 
Hon'ble Rakesh Tiwari,J.

Learned counsel for the petitioner submits that the compromise has been entered between the parties and affidavit with this regard has been sent to Kanpur for swearing by the client.

List this matter after two weeks for filing compromise.

Order Date :- 1.4.2011

Download the LatestLaws.com Mobile App