Dinesh Kumar Bhardwaj vs Smt. Chandra Kiran And Others
2011 Latest Caselaw 794 ALL

Citation : 2011 Latest Caselaw 794 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Dinesh Kumar Bhardwaj vs Smt. Chandra Kiran And Others on 1 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 491 of 2001
 

 
Petitioner :- Dinesh Kumar Bhardwaj
 
Respondent :- Smt. Chandra Kiran And Others
 
Petitioner Counsel :- S.K.Chaturvedi,S.C. Srivastava
 
Respondent Counsel :- A.K. Srivastava,J.S. Parihar,R. Chaddha,R.K.Pandey,S.C.Srivastava,S.K. Srivastava
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

This case is listed under Chapter XIII Rule 3.

We have seen the order dated 25.3.2011. The respondent has not filed paper book. They will not be permitted to refer any document or evidence without leave of the court.

Order Date :- 1.4.2011

Meenu

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