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Dr. Faizan Ahmad vs State Of U.P. And Others
2011 Latest Caselaw 792 ALL

Citation : 2011 Latest Caselaw 792 ALL
Judgement Date : 1 April, 2011

Allahabad High Court
Dr. Faizan Ahmad vs State Of U.P. And Others on 1 April, 2011
Bench: Sunil Ambwani, Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 57794 of 2008
 

 
Petitioner :- Dr. Faizan Ahmad
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Shahroze Khan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Dilip Gupta,J.

Dismissed.  For order see our order of date passed in Writ Petition No.57791 of 2008.

Order Date :- 1.4.2011

SP/

 

 

 
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