Kailash Nath vs Xth Addl. D.J. & Others
2011 Latest Caselaw 788 ALL

Citation : 2011 Latest Caselaw 788 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Kailash Nath vs Xth Addl. D.J. & Others on 1 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 44410 of 1999
 

 
Petitioner :- Kailash Nath
 
Respondent :- Xth Addl. D.J. & Others
 
Petitioner Counsel :- S.K. Rai
 
Respondent Counsel :- C.S.C.,Arvind Srivastava
 

 
Hon'ble Rakesh Tiwari,J.

The case is passed over on the illness slip of Sri S.K. Rai, counsel for the petitioner.

List this matter after two weeks.

Order Date :- 1.4.2011

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