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Ramesh Chandra vs Thakur Prasad
2011 Latest Caselaw 787 ALL

Citation : 2011 Latest Caselaw 787 ALL
Judgement Date : 1 April, 2011

Allahabad High Court
Ramesh Chandra vs Thakur Prasad on 1 April, 2011
Bench: Rakesh Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 33667 of 2010
 

 
Petitioner :- Ramesh Chandra
 
Respondent :- Thakur Prasad
 
Petitioner Counsel :- Siddharth Nandan
 
Respondent Counsel :- Pradeep Kumar,Praveen Kumar,S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Case is taken up in the revised list.

A mention has been made on behalf of the Sri Siddharth Nandan, learned counsel for the petitioner for passing over the case for the day on personal ground. Sri Pradeep Kumar, learned counsel for the respondents could not be available in the revised list when the case is called out. He will not be available today after lunch on personal ground. Hence, list this case in the next cause list.

Interim order shall continue till the next date of listing.

Order Date :- 1.4.2011

P

 

 

 
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