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Smt. Laxmi Devi vs Ashok Kumar Bajpai
2011 Latest Caselaw 783 ALL

Citation : 2011 Latest Caselaw 783 ALL
Judgement Date : 1 April, 2011

Allahabad High Court
Smt. Laxmi Devi vs Ashok Kumar Bajpai on 1 April, 2011
Bench: Rakesh Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 53893 of 2002
 

 
Petitioner :- Smt. Laxmi Devi
 
Respondent :- Ashok Kumar Bajpai
 
Petitioner Counsel :- Atul Dayal
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Heard learned counsel for the parties.

Sri Yasharth, learned counsel for the respondents prays for and is granted two weeks and no more time for filing counter affidavit. Rejoinder affidavit may be filed within three weeks thereafter.

List this case after expiry of the aforesaid period.

Order Date :- 1.4.2011

P

 

 

 
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