Citation : 2011 Latest Caselaw 782 ALL
Judgement Date : 1 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- TRANSFER APPLICATION (CIVIL) No. - 141 of 2011 Petitioner :- Arti Singh Respondent :- Saurabh Yadav Petitioner Counsel :- Babu Nandan Singh Hon'ble Rajes Kumar,J.
Issue notice to respondent returnable at an early date. The applicant may take steps to serve the respondent within two weeks.
List in week commencing 9.5.2011.
Till the next date of listing, the proceeding in case M.P. No. 1072 of 2010, Saurabh Yadav Vs. Arti Singh, under Section 13 of the Hindu Marriage Act, pending in the court of Principal, Family Judge, Allahabad shall remain stayed.
Order Date :- 1.4.2011
OP
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