Ramesh Chandra Dohre & Another vs Viresh Kumar & Others
2011 Latest Caselaw 781 ALL

Citation : 2011 Latest Caselaw 781 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Ramesh Chandra Dohre & Another vs Viresh Kumar & Others on 1 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 1212 of 2006
 

 
Petitioner :- Ramesh Chandra Dohre & Another
 
Respondent :- Viresh Kumar & Others
 
Petitioner Counsel :- Prakash Padia
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the request of counsel for the appellants.

List in the next cause list showing the name of Sri P.N. Saxena as counsel for the appellants.

Counsel for the appellants may also file date chart by the next date.

Order Date :- 1.4.2011

Meenu

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