Mohd. Yasin Alias Seena vs Waqf Masjid Thru' Its Secretary
2011 Latest Caselaw 778 ALL

Citation : 2011 Latest Caselaw 778 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Mohd. Yasin Alias Seena vs Waqf Masjid Thru' Its Secretary on 1 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 2677 of 2003
 

 
Petitioner :- Mohd. Yasin Alias Seena
 
Respondent :- Waqf Masjid Thru' Its Secretary
 
Petitioner Counsel :- Nalin Kumar Sharma
 
Respondent Counsel :- Sc
 

 
Hon'ble Rakesh Tiwari,J.

List this matter after two weeks. In the meantime, learned counsel for the petitioner shall take steps within a period of two weeks from today. In case the steps is not taken the petition shall stand dismissed.

Order Date :- 1.4.2011

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