Smt.Shyama Devi & Another vs Hira Lal
2011 Latest Caselaw 777 ALL

Citation : 2011 Latest Caselaw 777 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Smt.Shyama Devi & Another vs Hira Lal on 1 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- SECOND APPEAL No. - 631 of 1996
 

 
Petitioner :- Smt.Shyama Devi & Another
 
Respondent :- Hira Lal
 
Petitioner Counsel :- R.R.Singh
 
Respondent Counsel :- S.K.Misra,D.K. Gupta,K K Roy,R B D Misra,Rajeev Misra
 

 
Hon'ble Rakesh Tiwari,J.

The matter is released. This matter shall not be tied up or part heard to me. Lay before the appropriate Court.

Order Date :- 1.4.2011

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