Anil Kuamr Bansal vs Arjun Das Bansal And Another
2011 Latest Caselaw 775 ALL

Citation : 2011 Latest Caselaw 775 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Anil Kuamr Bansal vs Arjun Das Bansal And Another on 1 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3633 of 2008
 

 
Petitioner :- Anil Kuamr Bansal
 
Respondent :- Arjun Das Bansal And Another
 
Petitioner Counsel :- Swapnil Kumar,A.K.Mishra,H.R. Mishra
 
Respondent Counsel :- Rakesh Kumar,Rahul.Sripat,Vimlendu Tripathi
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The appellant has filed an application praying that six weeks' further time may be allowed to file the paper book.

The prayer is allowed.

Order Date :- 1.4.2011

Meenu

Download the LatestLaws.com Mobile App