Rajveer vs State Of U.P. And Others
2011 Latest Caselaw 773 ALL

Citation : 2011 Latest Caselaw 773 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Rajveer vs State Of U.P. And Others on 1 April, 2011

Bench: B.N. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 7716 of 2011
 

 
Petitioner :- Rajveer
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sanjay Kumar Dwivedi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble B.N. Shukla,J.

Issue notice.

List after six weeks.

Order Date :- 1.4.2011

SU.

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