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Shri Prashottam Saran Bhanu ... vs Som Dutt
2011 Latest Caselaw 771 ALL

Citation : 2011 Latest Caselaw 771 ALL
Judgement Date : 1 April, 2011

Allahabad High Court
Shri Prashottam Saran Bhanu ... vs Som Dutt on 1 April, 2011
Bench: Rakesh Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 54869 of 2002
 

 
Petitioner :- Shri Prashottam Saran Bhanu Prakash Saraswati Shishu Mandir
 
Respondent :- Som Dutt
 
Petitioner Counsel :- K.M. Garg
 
Respondent Counsel :- S.C.,Amit
 

 
Hon'ble Rakesh Tiwari,J.

Learned counsel for the petitioner submits that the rejoinder affidavit has been filed on 11.10.2010 in the office. The office is directed to trace out the same and place it on record. Photocopy of receipt is taken on record to enable the office to search the rejoinder affidavit.

List this matter after two weeks.

Order Date :- 1.4.2011

P

 

 

 
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