Durga Prasad & Others vs Smt. Tulsa Devi
2011 Latest Caselaw 769 ALL

Citation : 2011 Latest Caselaw 769 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Durga Prasad & Others vs Smt. Tulsa Devi on 1 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 66806 of 2008
 

 
Petitioner :- Durga Prasad & Others
 
Respondent :- Smt. Tulsa Devi
 
Petitioner Counsel :- Prateek Sinha
 

 
Hon'ble Rakesh Tiwari,J.

A mention has been made by the learned counsel for the petitioner for passing over the case. Sri C.M. Rai, learned counsel for the respondents will be out of station. The case may be fixed for some other date.

List this matter after ten days.

Order Date :- 1.4.2011

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