Mohd. Umar vs Vipin Kumar Chola And Others
2011 Latest Caselaw 768 ALL

Citation : 2011 Latest Caselaw 768 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Mohd. Umar vs Vipin Kumar Chola And Others on 1 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 27545 of 2006
 

 
Petitioner :- Mohd. Umar
 
Respondent :- Vipin Kumar Chola And Others
 
Petitioner Counsel :- H.M. Srivastava,Neeraj Srivastava
 
Respondent Counsel :- Amit Daga
 

 
Hon'ble Rakesh Tiwari,J.

Sri H.M. Srivastava, learned counsel for the petitioner states that he wants sometime to prepare this case.

List this matter in the next cause list.

Order Date :- 1.4.2011

Download the LatestLaws.com Mobile App