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Gullu @ Harendra vs State Of U.P.
2011 Latest Caselaw 766 ALL

Citation : 2011 Latest Caselaw 766 ALL
Judgement Date : 1 April, 2011

Allahabad High Court
Gullu @ Harendra vs State Of U.P. on 1 April, 2011
Bench: B.N. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26456 of 2010
 

 
Petitioner :- Gullu @ Harendra
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Santosh Tripathi
 
Respondent Counsel :- Govt Advocate
 

 
Hon'ble B.N. Shukla,J.

Counter and rejoinder affidavits filed today are taken on record.

List after two weeks.

Order Date :- 1.4.2011

SU.

 

 

 
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