Chitra Gupta P.G. College ... vs State Of U.P. & Others
2011 Latest Caselaw 764 ALL

Citation : 2011 Latest Caselaw 764 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Chitra Gupta P.G. College ... vs State Of U.P. & Others on 1 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 140 of 2006
 

 
Petitioner :- Chitra Gupta P.G. College Mainpuri Thru' Its Auth.Controller
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Ajay Kumar
 
Respondent Counsel :- C.S.C.,Kshitij Shailendra,S.K. Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The case is passed over on the request of counsel for the respondents.

Order Date :- 1.4.2011

Meenu

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