Girraj Kishore & Another vs Iiird Addl. Distt. And Sessions ...
2011 Latest Caselaw 755 ALL

Citation : 2011 Latest Caselaw 755 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Girraj Kishore & Another vs Iiird Addl. Distt. And Sessions ... on 1 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 5808 of 1995
 

 
Petitioner :- Girraj Kishore & Another
 
Respondent :- Iiird Addl. Distt. And Sessions Judge & Others
 
Petitioner Counsel :- M.K. Gupta
 
Respondent Counsel :- .../C.S.C.,Govind Saran
 

 
Hon'ble Rakesh Tiwari,J.

On the joint request, list this matter peremptorily in the next cause list to enable the counsel for the petitioners to prepare the case.

It is made clear that the case will not be passed over on that date.

Order Date :- 1.4.2011

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