Sanjay Singh vs State Of U. P.
2011 Latest Caselaw 754 ALL

Citation : 2011 Latest Caselaw 754 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Sanjay Singh vs State Of U. P. on 1 April, 2011

Bench: B.N. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28102 of 2010
 

 
Petitioner :- Sanjay Singh
 
Respondent :- State Of U. P.
 
Petitioner Counsel :- Sheel Ojha,Rajul Bhargava,Smt. Manju Ojha
 
Respondent Counsel :- Govt. Advocate,Ajay Vikram Yadav
 

 
Hon'ble B.N. Shukla,J.

List after two weeks.

Order Date :- 1.4.2011

SU.

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