Baij Nath vs Rent Control And Eviction ...
2011 Latest Caselaw 752 ALL

Citation : 2011 Latest Caselaw 752 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Baij Nath vs Rent Control And Eviction ... on 1 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 28196 of 2006
 

 
Petitioner :- Baij Nath
 
Respondent :- Rent Control And Eviction Officer, Etawah And Others
 
Petitioner Counsel :- Kshitij Shailendra,Ashish Agarwal
 
Respondent Counsel :- Arvind Srivastwa
 

 
Hon'ble Rakesh Tiwari,J.

Sri Kshitij Shailendra, learned counsel for the petitioner states that he is no longer in this case and the matter is argued by Sri Ashish Agarwal, who has sent illness slip today.

List this matter in the next cause list showing the name of Sri Ashish Agarwal as counsel for the petitioner.

Order Date :- 1.4.2011

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