M.D.A. vs Ram Bhajan
2011 Latest Caselaw 751 ALL

Citation : 2011 Latest Caselaw 751 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

M.D.A. vs Ram Bhajan on 1 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 101 of 1992
 

 
Petitioner :- M.D.A.
 
Respondent :- Ram Bhajan
 
Petitioner Counsel :- Pk Singh,A.K.Misra,R.K. Shukla
 
Respondent Counsel :- V.P. Rai,K.S.Rathor,Madan Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The case is passed over on the illness slip of counsel for the appellant.

Order Date :- 1.4.2011

Meenu

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