Smt. Dangari Devi And Ors. vs Oriental Insurance Co. Ltd. And ...
2011 Latest Caselaw 750 ALL

Citation : 2011 Latest Caselaw 750 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Smt. Dangari Devi And Ors. vs Oriental Insurance Co. Ltd. And ... on 1 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1950 of 2004
 

 
Petitioner :- Smt. Dangari Devi And Ors.
 
Respondent :- Oriental Insurance Co. Ltd. And Anr.
 
Petitioner Counsel :- A.L. Jaiswal,Sharve Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Admit.

Issue notice.

Order Date :- 1.4.2011

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