Girza Yadav vs State Of U.P. & Others
2011 Latest Caselaw 747 ALL

Citation : 2011 Latest Caselaw 747 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Girza Yadav vs State Of U.P. & Others on 1 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 19107 of 2011
 

 
Petitioner :- Girza Yadav
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Ravi Chandra Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter along with record of writ petition Nos.72094 and 72766 of 2010, and writ petition No.19105 of 2011, showing the names of respective counsels in each case along with cause title.

Order Date :- 1.4.2011

SRY

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