Ms. Poonam Devi vs State Of U.P.
2011 Latest Caselaw 744 ALL

Citation : 2011 Latest Caselaw 744 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Ms. Poonam Devi vs State Of U.P. on 1 April, 2011

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- APPLICATION U/S 482 No. - 9964 of 2011
 

 
Petitioner :- Ms. Poonam Devi
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sanjeev Kumar Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

This application is disposed of as withdrawn with a liberty to file fresh writ petition before the court concerned.

Certified copy of the order date 23.3.2011 may be returned to the learned counsel for the applicant.

Order Date :- 1.4.2011

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