Smt. Devki & Another vs Satish & Others
2011 Latest Caselaw 736 ALL

Citation : 2011 Latest Caselaw 736 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Smt. Devki & Another vs Satish & Others on 1 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 233 of 2007
 

 
Petitioner :- Smt. Devki & Another
 
Respondent :- Satish & Others
 
Petitioner Counsel :- Jagdev Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

This case is listed under Chapter XIII Rule 3.

We have seen the order dated 24.3.2011. The respondent has not filed paper book. They will not be permitted to refer any document or evidence without leave of the court.

Order Date :- 1.4.2011

Meenu

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