Bhajan Lal vs State Of U.P. And Others
2011 Latest Caselaw 1437 ALL

Citation : 2011 Latest Caselaw 1437 ALL
Judgement Date : 29 April, 2011

Allahabad High Court

Bhajan Lal vs State Of U.P. And Others on 29 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 25017 of 2011
 

 
Petitioner :- Bhajan Lal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anil Kumar Srivastava,Jag Narayan
 
Respondent Counsel :- C.S.C.,P.K. Mishra
 

 
Hon'ble Rajes Kumar,J.

The matter is not arising from the suit. Therefore, it is not cognizable by this Bench.

Put up on Monday i.e. on 2.5.2011 as fresh before the appropriate Bench.

Order Date :- 29.4.2011

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