Ram Pyari Devi & Another vs The District Judge & Ors.
2011 Latest Caselaw 1417 ALL

Citation : 2011 Latest Caselaw 1417 ALL
Judgement Date : 28 April, 2011

Allahabad High Court

Ram Pyari Devi & Another vs The District Judge & Ors. on 28 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 60731 of 2009
 

 
Petitioner :- Ram Pyari Devi & Another
 
Respondent :- The District Judge & Ors.
 
Petitioner Counsel :- Pratik J. Nagar,S.P. Nagar
 
Respondent Counsel :- S.C.,Ashok Gupta
 

 
Hon'ble Rajes Kumar,J.

Counter affidavit has not been filed.

List in the week commencing 11.7.2011. Meanwhile, the respondents may file counter affidavit.

Till the next date of listing, the interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 28.4.2011

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