Murli Manohar Lal Srivastava vs Sri Sukhraj Singh (Assistant ...
2011 Latest Caselaw 1412 ALL

Citation : 2011 Latest Caselaw 1412 ALL
Judgement Date : 28 April, 2011

Allahabad High Court

Murli Manohar Lal Srivastava vs Sri Sukhraj Singh (Assistant ... on 28 April, 2011

Bench: Anil Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Case :- CONTEMPT No. - 284 of 2009
 

 
Petitioner :- Murli Manohar Lal Srivastava
 
Respondent :- Sri Sukhraj Singh (Assistant Registrar,Cooperative Societies
 
Petitioner Counsel :- Raj Kumar Upadhyaya
 
Respondent Counsel :- Ram Raj
 

 
Hon'ble Anil Kumar,J.

Learned counsel for the respondents prays for and is granted two weeks' time to file rebuttal to the facts stated by the applicant in the rejoinder affidavit.

List thereafter.

Order Date :- 28.4.2011

dk/

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