Shri Ashutosh Chowdhry vs A.D.J. & Others
2011 Latest Caselaw 1411 ALL

Citation : 2011 Latest Caselaw 1411 ALL
Judgement Date : 28 April, 2011

Allahabad High Court

Shri Ashutosh Chowdhry vs A.D.J. & Others on 28 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 55117 of 2009
 

 
Petitioner :- Shri Ashutosh Chowdhry
 
Respondent :- A.D.J. & Others
 
Petitioner Counsel :- M.M.D. Agrawal
 
Respondent Counsel :- Dinesh Pathak,Rakesh Pathak,S.C.
 

 
Hon'ble Rajes Kumar,J.

Sri M.M.D. Agrawal, learned counsel for the petitioner, states that it appears that the parties may arrive to compromise.

List in the week commencing 9.5.2011.

Till the next date of listing, the interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 28.4.2011

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