Smt. Kausalya Devi vs Smt. Prem Balika & Others
2011 Latest Caselaw 1405 ALL

Citation : 2011 Latest Caselaw 1405 ALL
Judgement Date : 28 April, 2011

Allahabad High Court

Smt. Kausalya Devi vs Smt. Prem Balika & Others on 28 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 49272 of 2009
 

 
Petitioner :- Smt. Kausalya Devi
 
Respondent :- Smt. Prem Balika & Others
 
Petitioner Counsel :- Siddhartha Srivastava,Himanshu Srivastava
 
Respondent Counsel :- S.C.,L.D.Rajbhar,P.N. Tewari
 

 
Hon'ble Rajes Kumar,J.

Counter and rejoinder affidavits have been exchanged between the parties.

List in the week commencing 23.5.2011.

Till the next date of listing, the interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 28.4.2011

Download the LatestLaws.com Mobile App