Ram Manohar vs Babu Singh & Others
2011 Latest Caselaw 1397 ALL

Citation : 2011 Latest Caselaw 1397 ALL
Judgement Date : 27 April, 2011

Allahabad High Court

Ram Manohar vs Babu Singh & Others on 27 April, 2011

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 40568 of 1999
 

 
Petitioner :- Ram Manohar
 
Respondent :- Babu Singh & Others
 
Petitioner Counsel :- M.K.Gupta
 
Respondent Counsel :- Manoj Misra,S.C.
 

 
Hon'ble Sibghat Ullah Khan,J.

List revised. No one appears for the petitioner. Learned counsel for the respondent is present.

Writ petition is dismissed in default.

Order Date :- 27.4.2011

NLY

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