Hasnain Ansari vs State Of U.P. And Others
2011 Latest Caselaw 1396 ALL

Citation : 2011 Latest Caselaw 1396 ALL
Judgement Date : 27 April, 2011

Allahabad High Court

Hasnain Ansari vs State Of U.P. And Others on 27 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 22847 of 2011
 

 
Petitioner :- Hasnain Ansari
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Manish Chandra Tiwari
 
Respondent Counsel :- C.S.C.,S.K.Mishra
 

 
Hon'ble V.K. Shukla,J.

CORRECTION APPLIC ATION

Allowed.

In the order dated 20.04.2011, in place of words "U.P. Police Officers of Subordinate Rank (Punishment and Appeal) Rules, 1991" same be read as "U.P. Government Servant (Discipline and Appeal) Rules, 1999".

Order Date :- 27.4.2011

SRY

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