Nathoo And Others vs State Of U.P.
2011 Latest Caselaw 1389 ALL

Citation : 2011 Latest Caselaw 1389 ALL
Judgement Date : 27 April, 2011

Allahabad High Court

Nathoo And Others vs State Of U.P. on 27 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CIVIL REVISION No. - 181 of 2011
 

 
Petitioner :- Nathoo And Others
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- L.K. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Sri Ajit Kumar Singh, Advocate, has filed his Vakalatnama on behalf of respondent no. 2. The same may be placed on record. He prays for and is granted two weeks time to file counter affidavit. Rejoinder affidavit may be filed within one week thereafter.

List in the week commencing 23.5.2011.

Order Date :- 27.4.2011

Download the LatestLaws.com Mobile App