Smt. Ram Dei And Others vs Gopal Mohan And Another
2011 Latest Caselaw 1381 ALL

Citation : 2011 Latest Caselaw 1381 ALL
Judgement Date : 26 April, 2011

Allahabad High Court

Smt. Ram Dei And Others vs Gopal Mohan And Another on 26 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 67371 of 2010
 

 
Petitioner :- Smt. Ram Dei And Others
 
Respondent :- Gopal Mohan And Another
 
Petitioner Counsel :- Manoj Kumar Gupta,Kshitij Shailendra
 
Respondent Counsel :- Smt. Rama Goel Bansal
 

 
Hon'ble Rakesh Tiwari,J.

Due to paucity of time, the case cannot be heard today.

List this matter after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 26.4.2011

Download the LatestLaws.com Mobile App