Anil Kumar Bansal vs Additional District Judge And ...
2011 Latest Caselaw 1378 ALL

Citation : 2011 Latest Caselaw 1378 ALL
Judgement Date : 26 April, 2011

Allahabad High Court

Anil Kumar Bansal vs Additional District Judge And ... on 26 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 24095 of 2011
 

 
Petitioner :- Anil Kumar Bansal
 
Respondent :- Additional District Judge And Another
 
Petitioner Counsel :- Mukesh Chandra Gupta
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent no. 2 returnable at an early date. The petitioner may take steps to serve the respondent within a week.

List in the week commencing 11.7.2011.

Order Date :- 26.4.2011

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