Braham Kishore And Another vs Shri Krishna Verma
2011 Latest Caselaw 1375 ALL

Citation : 2011 Latest Caselaw 1375 ALL
Judgement Date : 26 April, 2011

Allahabad High Court

Braham Kishore And Another vs Shri Krishna Verma on 26 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 8487 of 2011
 

 
Petitioner :- Braham Kishore And Another
 
Respondent :- Shri Krishna Verma
 
Petitioner Counsel :- Kailash Nath Kesharwani
 
Respondent Counsel :- Pradeep Kumar,Praveen Kumar
 

 
Hon'ble Rakesh Tiwari,J.

Due to paucity of time, the case cannot be heard today.

List this matter after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 26.4.2011

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