A. K. Tandon vs S. P. Rastogi And Others
2011 Latest Caselaw 1365 ALL

Citation : 2011 Latest Caselaw 1365 ALL
Judgement Date : 26 April, 2011

Allahabad High Court

A. K. Tandon vs S. P. Rastogi And Others on 26 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 51636 of 2010
 

 
Petitioner :- A. K. Tandon
 
Respondent :- S. P. Rastogi And Others
 
Petitioner Counsel :- M. K. Gupta
 
Respondent Counsel :- Rajesh Gupta
 

 
Hon'ble Rakesh Tiwari,J.

Due to paucity of time, the case cannot be heard today.

List this matter after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 26.4.2011

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