Smt. Zarina Begum And Another vs Smt. Azizan And Others
2011 Latest Caselaw 1350 ALL

Citation : 2011 Latest Caselaw 1350 ALL
Judgement Date : 25 April, 2011

Allahabad High Court

Smt. Zarina Begum And Another vs Smt. Azizan And Others on 25 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 28534 of 2009
 

 
Petitioner :- Smt. Zarina Begum And Another
 
Respondent :- Smt. Azizan And Others
 
Petitioner Counsel :- M.A. Khan,Jitendra P. Singh Chauhan
 
Respondent Counsel :- A.M. Zaidi
 

 
Hon'ble Rakesh Tiwari,J.

Heard learned counsel for the parties.

Cause shown is sufficient.

Restoration application no.87145 of 2011 is allowed.

The order dated 08.03.2011 is recalled. The writ petition is restored to its original number.

List this matter before appropriate Court. It shall not be treated as part heard or tied up before the Bench.

Order Date :- 25.4.2011

Hon'ble Rakesh Tiwari,J.

For orders, see my order of date passed on Civil Misc. Restoration/Recall Application No.87145 of 2011.

Order Date :- 25.4.2011

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