Sita Ram & Others vs Xi A.D.J. & Others
2011 Latest Caselaw 1347 ALL

Citation : 2011 Latest Caselaw 1347 ALL
Judgement Date : 25 April, 2011

Allahabad High Court

Sita Ram & Others vs Xi A.D.J. & Others on 25 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 3099 of 2003
 

 
Petitioner :- Sita Ram & Others
 
Respondent :- Xi A.D.J. & Others
 
Petitioner Counsel :- Sankatha Rai,Dr Vinod Kumar Rai,Vijay Kumar Rai
 
Respondent Counsel :- Rama Goel,P. Padia,S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Sri Satyendra Narayan Singh, Advocate has filed his Vakalatnama on behalf of petitioner nos.1 and 2 which is taken on record.

Cases of Sri Sankatha Rai, learned counsel for the petitioners are adjourned up to 30.04.2011.

List this matter after adjournment again showing the name of Sri Satyendra Narayan Singh as counsel for the petitioner nos.1 and 2.

Order Date :- 25.4.2011

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