Smt. Kalawati Devi & Others vs Addl. District Judge & Another
2011 Latest Caselaw 1325 ALL

Citation : 2011 Latest Caselaw 1325 ALL
Judgement Date : 25 April, 2011

Allahabad High Court

Smt. Kalawati Devi & Others vs Addl. District Judge & Another on 25 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 18933 of 2002
 

 
Petitioner :- Smt. Kalawati Devi & Others
 
Respondent :- Addl. District Judge & Another
 
Petitioner Counsel :- V.B. Tewari
 
Respondent Counsel :- C.S.C.,Ramesh Singh
 

 
Hon'ble Rakesh Tiwari,J.

Learned counsel for the petitioner prays for and is granted two weeks' time for filing the reply to the counter affidavit.

List this matter thereafter.

Order Date :- 25.4.2011

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