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Allahabad Development ... vs Afsar Ahmad & Others
2011 Latest Caselaw 1307 ALL

Citation : 2011 Latest Caselaw 1307 ALL
Judgement Date : 22 April, 2011

Allahabad High Court
Allahabad Development ... vs Afsar Ahmad & Others on 22 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 721 of 2000
 

 
Petitioner :- Allahabad Development Authority,Allahabad
 
Respondent :- Afsar Ahmad & Others
 
Petitioner Counsel :- B.B. Paul
 
Respondent Counsel :- D.V. Jiswal
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

We have seen the office report dated 21.4.2011. The case is listed under Chapter XIII Rule 3. Respondents have not filed the paper book. They will not be permitted to refer any evidence or document without the leave of the Court.

Order Date :- 22.4.2011

NS

 

 

 
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