U.P.S.R.T.C. Thr R.M. Rajapur ... vs Smt. Jaishree And Others
2011 Latest Caselaw 1304 ALL

Citation : 2011 Latest Caselaw 1304 ALL
Judgement Date : 22 April, 2011

Allahabad High Court

U.P.S.R.T.C. Thr R.M. Rajapur ... vs Smt. Jaishree And Others on 22 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1201 of 2010
 

 
Petitioner :- U.P.S.R.T.C. Thr R.M. Rajapur Allahabad
 
Respondent :- Smt. Jaishree And Others
 
Petitioner Counsel :- S.K. Mishra
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Steps have been taken. Office to proceed.

Order Date :- 22.4.2011

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