Smt. Priti vs Harkesh Chaudhary
2011 Latest Caselaw 1303 ALL

Citation : 2011 Latest Caselaw 1303 ALL
Judgement Date : 22 April, 2011

Allahabad High Court

Smt. Priti vs Harkesh Chaudhary on 22 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 106 of 2010
 

 
Petitioner :- Smt. Priti
 
Respondent :- Harkesh Chaudhary
 
Petitioner Counsel :- Nigamendra Shukla
 
Respondent Counsel :- Santosh Tripathi,Sumit Daga
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Admit.

Issue notice.

Record of the Court below may be summoned.

Order Date :- 22.4.2011

Download the LatestLaws.com Mobile App