M/S. Greaves Ltd. vs U.P.State Road Transport ...
2011 Latest Caselaw 1302 ALL

Citation : 2011 Latest Caselaw 1302 ALL
Judgement Date : 22 April, 2011

Allahabad High Court

M/S. Greaves Ltd. vs U.P.State Road Transport ... on 22 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 289 of 1997
 

 
Petitioner :- M/S. Greaves Ltd.
 
Respondent :- U.P.State Road Transport Corporation
 
Petitioner Counsel :- Rakesh Tiwari,Gopal Misra,V.M. Sahai
 
Respondent Counsel :- V.M.Sahai,N.P.S.Niranjan
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

We have seen the office report dated 21.4.2011. The case is listed under Chapter XIII Rule 3. Respondents have not filed the paper book. They will not be permitted to refer any evidence or document without the leave of the Court.

It is 1997 Appeal. List this appeal for hearing.

Order Date :- 22.4.2011

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